Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992 2. Status of the service. - The Uttar Pradesh Subordinate Excise (Audit and Accounts) Service is a Subordinate non-Gazetted Service comprising Group "C" posts.
