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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)list of Muslim members of Parliament from the State and Muslim members of the State Legislative Assembly as also of ex-Muslim members from the Secretary, Rajasthan Legislative Assembly;