Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(a) in West Bengal Town and Country Planning (Development of Township Projects) Rules, 2008 (a)"the Act" means the West Bengal Town & Country (Planning & Development) Act, 1979 (West Bengal Act 13 of 1979);
