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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(vi) in The M.P. Gram Panchayats (Budget Estimates) Rules, 1997

(vi)Funds allotted by State Government and Zila Panchayat and Janpad Panchayat for specific functions shall be provided only for those functions without any diversion for other purposes.