Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bengal Presidency - Section Section 82 in The Calcutta Hackney-Carriage Act, 1919 82. Fees and fines how to be dealt with. - [Omitted by para. 3 and Sch. IV to the Government of India (Adaptation of Indian Laws) Order, 1937.]
