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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(4)(g) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(g)particulars of all title-deeds and other documents, relating to the properties belonging to the institution or endowment;