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Supreme Court - Daily Orders

Kamla Devi (Dead) Thr. Lrs. vs Sheela Devi . on 10 April, 2015

Bench: Ranjan Gogoi, N.V. Ramana

     ITEM NO.23                             COURT NO.8                SECTION XVI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   9551/2015

     (Arising out of impugned final judgment and order dated 23/07/2014
     in FA No. 414/1989 passed by the High Court Of Patna)

     KAMLA DEVI (DEAD) THR. LRS. & ORS.                                Petitioner(s)

                                                   VERSUS

     SHEELA DEVI & ORS.                                                Respondent(s)
     (With office report)


     Date : 10/04/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)               Mr.   Amarendra Sharan,Sr.Adv.
                                     Mr.   Shrehan Siddhartha,Adv.
                                     Mr.   Sanchit Guru,Adv.
                                     Mr.   Himanshu Shekhar,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner and perused the relevant material.

We do not find any legal and valid ground for interference. The special leave petition is dismissed.

                      (MADHU BALA)                                (ASHA SONI)
                      COURT MASTER                                COURT MASTER




Signature Not Verified

Digitally signed by
Madhu Bala
Date: 2015.04.11
11:08:35 IST
Reason: