Supreme Court - Daily Orders
Kamla Devi (Dead) Thr. Lrs. vs Sheela Devi . on 10 April, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.23 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9551/2015
(Arising out of impugned final judgment and order dated 23/07/2014
in FA No. 414/1989 passed by the High Court Of Patna)
KAMLA DEVI (DEAD) THR. LRS. & ORS. Petitioner(s)
VERSUS
SHEELA DEVI & ORS. Respondent(s)
(With office report)
Date : 10/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Amarendra Sharan,Sr.Adv.
Mr. Shrehan Siddhartha,Adv.
Mr. Sanchit Guru,Adv.
Mr. Himanshu Shekhar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and perused the relevant material.
We do not find any legal and valid ground for interference. The special leave petition is dismissed.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2015.04.11
11:08:35 IST
Reason: