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Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 3 September, 2020

Author: B.R. Gavai

Bench: B.R. Gavai

      ITEM NO.6              Court 10 (Video Conferencing)             SECTION III

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

      Civil Appeal           No(s).   2488/2014

      DARIUS RUTTON KAVASMANECK                                      Appellant(s)

                                                  VERSUS

      GHARDA CHEMICALS LTD. & ORS.                      Respondent(s)
      (Only I.A. No. 68466/2019 application for impleadment in C.A. No.
      17304/2017 is to be listed )
       WITH
      C.A. No. 17304/2017 (III)
      (Notice returnable in four weeks on I.A.68466/2019 vide Hon'ble
      Chamber Judge order dt.18.11.2019
      IA No. 68466/2019 - INTERVENTION/IMPLEADMENT)

      Date : 03-09-2020 This appeal was called on for hearing today.

      CORAM :
               HON'BLE MR. JUSTICE B.R. GAVAI
                                 [IN CHAMBER]
      For Appellant(s)    Mr. Shyam Divan, Sr. Adv.
                          Mr. Shriraj Dhruv, Adv.
                          Mr. Mahesh Aggarwal, Adv.
                          Mr. Ankur Saigal, Adv.
                          Mr. Nishant Rao, Adv.
                          Mr. Rohan Talwar, Adv.
                          Ms. Heenal Desai, Adv.
                          Mr. E. C. Agrawala, AOR

      For Respondent(s)            M/S.   Parekh & Co., AOR

                                   Mr. P. V. Yogeswaran, AOR

                                  Mr.   H.N. Salve, Sr. Adv.
                                  Mr.   Zal Andhyarujina, Sr. Adv.
                                  Ms.   Bansuri Swaraj, Adv.
                                  Mr.   Siddhesh Kotwal, Adv.
                                  Ms.   Arshiya Ghose, Adv.
                                  Ms.   Astha Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List in the Ist week of October, 2020.

In the meantime, written notes, if any, be filed by the ARORA Date: 2020.09.04 parties.

12:40:39 IST Reason:

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)