Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 19 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 19. The Secretary shall perform such other duties as may be assigned to him by the Board or the Chairman for carrying out the work of the Board.
