Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Daman and Diu - Subsection Section 60(2) in The Daman And Diu Panchayat Regulation, 2012 (2)The officer appointed by the Administrator shall preside over at such meeting, but not have the right to vote.
