Delhi High Court - Orders
Sompal vs Union Of India And Ors on 22 March, 2024
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4399/2024
SOMPAL ..... Petitioner
Through: Mr. Vishal Kumar Singh, Mr.
Ratnesh Prakash Singh, Ms. Rupali
Kumari, Mr. Anubhav Bhandari and
Mr. P. Singh, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Anil Kumar Saxena, Mr.
Rajender Kumar, Mr. Ramat and Ms.
Trishna Kashyap, Advocates
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.03.2024
1. This petition has been filed by the petitioner with the following prayers:
"In view of facts and circumstances stated above, it is most respectfully prayed that this Hon'ble Court be pleased to:-
(i) Issue writ of mandamus directing the respondent No.5 to decide the representations dated 15.12.2023 made by petitioner particularly on the aspect of resignation from service by which the petitioner can take better treatment for his injury on his back and knees while on duty with National Disaster Response Force.
(ii) To direct the respondents to grant the Post retirement benefit, along with all consequential benefits and with the arrears & interest @12% p.a. wef. the date of discontinuation, viz 0 I Feb 2024.
(iii) Pass any such other orders as it may deem fit to this Hon'ble Court in the facts and circumstances of the case."
This is a digitally signed order.
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2. Learned counsel for the respondents appears on advance notice and states on instructions that the representation dated December 15, 2023 shall be decided within eight weeks.
3. The said submission is taken on record.
4. It goes without saying if the petitioner is aggrieved by any order to be passed by the respondents, liberty shall be with him to approach the Court in accordance with law.
5. The petition is disposed of.
V. KAMESWAR RAO, J SAURABH BANERJEE, J MARCH 22, 2024/So..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/04/2024 at 23:17:45