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State of Maharashtra - Section

Section 3 in Sri Balaji University, Pune Act, 2019

3. Incorporation.

(1)There shall be established a University by the name of the Sri Balaji University, Pune.
(2)The President, the Vice-Chancellor, the Governing Body, the Board of Management, the Academic Council and all other persons who may hereafter become such officers or members so long as they continue to hold such office or membership, are hereby constituted and declared to be a body corporate by the name of " the Sri Balaji University, Pune".
(3)The University shall have perpetual succession and a common seal and shall sue and be sued by the said name.
(4)The University shall function as a non-affiliating University established under this Act and it shall not affiliate any other college or institute for the award conferment of degree, diploma and certificate of its degree to the students admitted therein.
(5)The University shall be situated and have its head-quarters at Sri Balaji University, Survey No. 55/2-7 off. Mumbai Banglore Baypass, Village Tathawade, Taluka Mulshi, Pune-411 033, Maharashtra.