Rajasthan High Court - Jodhpur
Hansraj Gurjar vs Umesh Kumar on 20 November, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 892/2019 Hansraj Gurjar
----Petitioner Versus Umesh Kumar
----Respondent For Petitioner(s) : Mr.Kailash Trivedi For Respondent(s) :
JUSTICE DINESH MEHTA Order 20/11/2020 Issue notice to the respondents no.2 and 3, returnable within six weeks.
(DINESH MEHTA),J 63-CPGoyal/-
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