Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Securities And Exchange Board Of India - Subsection Section 14(ia) in Securities and Exchange Board of India (Underwriters) Regulations, 1993 (ia)[ the allocation of duties and responsibilities between the underwriter and the client;] [Inserted by S.O. 1449(E), dated 7.9.2006]
