Section 7A(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)In addition to the Standing Committees mentioned in sub-section (1) the Gram Sabha may constitute one or more such Ad hoc Committees as it may deem necessary for the implementation of any time-bound work. The Committee shall comprise of members who arc stake-holders of work assigned to the committee. The committee shall cease to exist after submitting the completion report and evaluation of the work by the Gram Sabha.
