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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(lxii) in Rajasthan Municipalities Act, 2009

(lxii)"street" means any road, bridge, foot-way, lane, square, Court, alley or passage accessible, whether permanently or temporarily to the public, whether a thoroughfare or not, and includes on either side -