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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(8) in Rajasthan Public Procurement Rules, 2012

(8)Prior to presenting a submission, a bidder may request the procuring entity to confirm the acceptability of a proposed issuer of a bid security or of a proposed confirmer, if required; the procuring entity shall respond promptly to such a request;