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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1) in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

(1)The Licensee shall maintain full and day to day accounts of IMFL and FL received and disposed of in Form R-l and daily Brand-wise account in Form R-2, the pages of which are machine numbered serially.