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Delhi High Court - Orders

Abhishek Grover vs Divisional Commissioner Delhi & Ors on 27 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~2 & 19
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12561/2023 & CM APPL. 49558/2023
                                                ABHISHEK GROVER                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Rohit K. Nagpal and Mr.
                                                                                                               Dipanshu Gaba, Advocates with
                                                                                                               petitioner.


                                                                                      versus

                                                DIVISIONAL COMMISSIONER DELHI & ORS. ..... Respondents
                                                                                      Through:                 Mr. Parikshit Mahipal, Advocate.


                                    +           W.P.(C) 3860/2023
                                                INDERJEET GROVER & ANR.                                                             ..... Petitioners
                                                                                      Through:                 Mr. Parikshit Mahipal, Advocate.

                                                                                      versus

                                                ABHISHEK GROVER AND ANR.                                                           ..... Respondents
                                                                                      Through:                 Mr. Rohit K. Nagpal and Mr.
                                                                                                               Dipanshu Gaba, Advocate along with
                                                                                                               Respondent.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 27.09.2023

1. W.P.(C) 12561/2023 has been filed challenging the Order dated 23.02.2023 passed by the Divisional Commissioner/Appellate Authority under the Senior Citizens Act directing the Petitioner to pay a sum of This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:25:26 Rs.15,000/- per month to Respondent Nos.2 and 3.

2. Issue notice.

3. Mr. Parikshit Mahipal, learned Counsel, accepts notice on behalf of Respondent Nos.2 and 3.

4. Reply be filed within two weeks from today. Rejoinder thereto, if any, be filed within one week thereafter.

5. At this juncture, this Court is not inclined to pass any interim Order staying the operation of the impugned Order. Needless to state that the payment of amount is subject to final outcome of the writ petition.

6. List on 28.11.2023 for final disposal.

7. It is expected that the timeline granted by this Court for completion of pleadings will be strictly adhered to by the Parties.

SUBRAMONIUM PRASAD, J SEPTEMBER 27, 2023 S. Zakir This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:25:26