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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(iv) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(iv)that the persons appointed temporarily (to a post in the Service) shall be deemed to be within the age limit, had they been within age limit, when they were initially appointed even though they have crossed the age limit when they appear finally before the Commission and shall be allowed upto two chances had they been eligible as such at the time of their initial appointment;