Supreme Court - Daily Orders
Ram Balak Singh vs State Of Bihar on 8 August, 2014
" ITEM NO.207 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8420/2012
(Arising out of impugned final judgment and order dated 20/10/2011
in SA No. 384/2008 passed by the High Court Of Patna)
RAM BALAK SINGH Petitioner(s)
VERSUS
STATE OF BIHAR & ANR Respondent(s)
(With interim relief and office report)
(For Final Disposal)
Date : 08/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Vikas singh, Sr. Adv.
Ms. Nanda Devi, Adv.
Mr. Kapish Seth, Adv.
Mr. Lakshmi Raman Singh ,Adv.
For Respondent(s) Mr. Gopal Singh ,Adv.
Mr. Manish Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day in the last week of September, 2014.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.08.09
11:57:06 IST
Reason: