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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(8) in The National Security Guard Rules, 1987

(8)An Inspector-General may specify an officer who shall exercise the disciplinary powers of a Deputy Inspector-General in respect of persons belonging to or doing detachment duty at his Head Quarters.Explanation. - In sub-rules (1) and (3) the word "Officer" shall include Assistant Commanders and Rangers Grade I.