Supreme Court - Daily Orders
Commissioner Of Income Tax-Iv vs M/S Hindustan Organics Chemicals Ltd. on 12 October, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.27 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2015
(CC No(s). 18276/2015)
(Arising out of impugned final judgment and order dated 07/05/2015
in ITA No. 1574/2013 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
M/S HINDUSTAN ORGANICS CHEMICALS LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 12/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Ms. Pinky Anand,ASG(NP)
Ms. Rachna Srivastava,Adv.
Ms. Gargi Khanna,Adv.
Mr. Rishabh Jain,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No. 31268/2014 (@ CC No. 18114 of 2014).
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.10.12 17:37:11 IST Reason: