Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(8)“Plant” includes the fruit, leaves, bark, cuttings and any living or dead portion of a plant but does not include the seed:Provided that the State Government may by notification in the Official Gazette direct that the seed of any particular plant shall be included in the definition of plant;