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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(13) in The Orissa Dental Council Rules, 1969

(13)before the date appointed by the Council in this behalf every elector, desirous of voting, shall send his voting paper to the returning officer, and the returning officer shall keep the same collected in sealed boxes. Voting papers received by the returning officer after 12 noon on the date appointed for the counting of votes shall be rejected ;