Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(a) in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 (a)procure or attempt to procure or possess, such question paper or any portion or a copy thereof ; or
