Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(d) in Jodhpur Development Authority Act, 2009

(d)50% share of the proceeds of tax recovered on land and buildings situated within the Jodhpur Region in accordance with the provisions of the Raj Lands and Buildings Tax Act, 1964 (Act No. 18 of 1964);