Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(a) in The Punjab Excise Act, 1914 (a)after payment of any duty to which it may be liable under this Act or execution of [an agreement] [Substituted 'a bond' by Punjab Act No. 26 of 2013, dated 9.4.2013], for such payment, and
