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State of Punjab - Section

Section 5th in Punjab Special Economic Zone Policy

5th. October 1995

Notification No. 9/10/95-2HG2/4955 - In excercise of powers conferred by the sub section (1) of section 143 of Punjab Regional and Town Planning Act, 1995 and all other powers enabling him in this behalf the Governor of Punjab is pleased to specify a distance of one hundred meters on either side of the road reservation of by-pass and thirty meters on either side of the road reservation for any schduled road, excluding the parts of such scheduled road which is situtated within the limits of local authority, for the purpose of the aforesaid Act.