Orissa High Court
Manoj Kumar Rout vs Srikanta Charan Mohanty And Others .... ... on 30 September, 2022
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No.740 of 2022
Manoj Kumar Rout ..... Petitioner
Mr. Pramod Kumar Swain, Advocate
-versus-
Srikanta Charan Mohanty and others .... Opp. Parties
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 30.09.2022
2. 1. This matter is taken up through hybrid mode.
2. In view of the ratio decided in the case of M/s Konark Infra Solution Pvt. Ltd. Vs. Sanjukta Das and others, reported in 2018 (I) ILR-CUT-558, the matter is taken for consideration.
3. Issue notice.
4. Requisites for issuance of notice to Opposite Parties by registered post with AD shall be filed within three working days.
5. Put up this matter on 9th November, 2022 enclosing the tracking report of the Postal Department.
(K.R. Mohapatra) Judge 3. IA No.813 of 2022
1. Notice as above.
2. Accept one set of process fee.
(K.R. Mohapatra) Judge s.s.satapathy Page 1 of 1