Himachal Pradesh High Court
Hppcl & Another vs . Karam Chand & Ors. on 14 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HPPCL & another vs. Karam Chand & ors.
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RFA No. 384 of 2018 alongwith Cross objection No. 18 of 2019 14.03.2022 Present: Mr. Shashi Shirshoo, Advocate, for the appellants.
Ms. Shashi Kiran, Advocate, vice Mr. Ajay Chauhan, Advocate, for respondents No. 1 to 10,11(a),11(b),12 to 18,19(a) to 19(f),20,21 (a) and 21(b).
Mr. Hemant Vaid, Additional Advocate General, for respondents No. 22 and 23 CMP No.11382 of 2021 in RFA No.384 of 2018 On request of learned counsel for non applicants/appellants, matter is adjourned, enabling the appellants to deposit the amount on or before 8.4.2022.
List on 18.4.2022.
(Vivek Singh Thakur) Judge March 14, 2022 (veena) ::: Downloaded on - 14/03/2022 20:14:13 :::CIS