Orissa High Court
Jitendra Kumar Choudhury vs Banku Sahoo And Another .... Opposite ... on 28 March, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.8505 & 8508 of 2011
Jitendra Kumar Choudhury .... Petitioner
None
-versus-
Banku Sahoo and another .... Opposite Parties
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
Order No. 28.03.2022
04. 1. None appears for the Petitioner.
2. The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge S. Behera