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Madras High Court

M.Selvarajan vs Tmt. Madhumathi on 19 March, 2025

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                      Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and      4018 of 2024



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    Dated : 19.03.2025

                                                              Coram :

                                   The Honourable Mr.Justice N.ANAND VENKATESH

                                  Cont P Nos.699,443, 422of 2025 and 4018 of 2024

                     Cont P No.699 of 2025

                     1. M.Selvarajan

                     2. E.Vijayaraj

                     3. P.Mageshwari

                     4. G.Jayanthi

                     5. S.Malarselvi                                                      Petitioners
                                                                   Vs

                     1. Tmt. Madhumathi, IAS
                     Principal Secretary to Government,
                     School Education Department,
                     Fort St.George,
                     Chennai 600 009

                     2. Mr.S.Kannappan

                     3. Ms.Gnanagowri

                     4. Mr.Rajendiran

                     5. Tmt.P.Sri Venkata Priya                                           ...Respondents




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                                       Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and   4018 of 2024



                                  PETITION under Section 11 of the Contempt of Courts Act,

                     1971 praying to punish the respondents for will full disobedience of

                     the order dated 26.09.2024 passed in WP No.25645 of 2024 for

                     Contempts of Courts Act, 1973.

                                       For Petitioner        :        Mr.R.Rajarajan

                                       For Respondent :               Mr.J.Ravindran,
                                                                      Additional Advocate General
                                                                      Assisted by
                                                                      Mrs.S.Mythreye Chandru
                                                                      Spl GP (Education)
                                                                      for R1 to R4
                                                                      Mr.R.Neelakandan, AAG
                                                                      Assisted by
                                                                      C.Kathiravan,
                                                                      Standing counsel for R5


                     Cont P No.443 of 2025

                     1. L.S.Churchilchinnaiah
                     2. M.Selvarajan
                     3. P.Nagalakshmi
                     4. R.Megala
                     5. M.Kavitha
                     6. E.Shakunthala
                     7. S.Saraswathi
                     8. D.Vijayalakshmi
                     9. R.Hemavathi
                     10. P.Venkatesan
                     11. R.Saravanan

                     12. V.Thenmozhi
                     13. J.Seyed Mohudoom Beevi
                     14. K.Sutha

                     2/10




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                     15. V.Kohilavani
                     16. B.Dhandapani
                     17.V. Murugalakshmi
                     18. P.Mariammal Paramasivan,
                     19. G.Gnanaprathayini
                     20.S.Sumathi
                     21. M.Nalini
                     22. P.Mageshwari
                     23. S.Priyanka
                     24. R.Aruna
                     25. K.Parimala
                     26. N.Thambuswamy
                     27. G.Mathavaraj
                     28. J.P.Ravi
                     29. S.Preetha
                     30. M.Thangadurai
                     31. R.Anbu
                     31. M.Janaki
                     33. N.Usharani
                     34. K.Nuppidathi @ Selvarani
                     35. S.Uma Maheshwari
                     36. M.Ganesan
                     37. K.Gayathri
                     38. M.Subramani
                     39. G.Rosita Rexalin
                     40. V.Kavitha
                     41. T.Ananthi
                     42. J.Indumathi
                     43.A.Ramesh Kumar
                     44. G.Vinothkumar
                     45. N.Vijayamala
                     46. J.R.Srinivasan

                     47. A.Muthuameena
                     48. K.Udayakumar
                     49. S.Soundararajan
                     50. P.S.Thyagarajan
                     51.A.Nirmala
                     52. S.Michel

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                     53. T.Ganesan
                     54. V.Bhuvaneswari
                     55. P.Krishnapoongothai
                     56. T.Livingta
                     57. A.Raju
                     58. P.G.Saranbabu
                     59. V.Anitha
                     60. D.Radha
                     61. S.Malarselvi
                     62. P.Anbarasu
                     63. M.Sathiyakeerthi
                     64. A.Kasinathan
                     65. H.Mohamed Umar
                     66. M.Pragadeeswaran
                     67.C.Thaiyalnayaki
                     68. C.Vijayalakshmi
                     69. N.Venkatalakshmi
                     70. N.Somasundaram
                     71.R.Jeyabarathi
                     72. G.Kalpana
                     73. C.S.Thirunavukkarasu
                     74. S.Barani
                     75. C.Maruthuraj
                     76. S.Sathiya
                     77. C.Thambidurai
                     78. S.Uthirapathi
                     79. N.Purusothaman
                     80. P.Rajkumar

                     81. R.Manikandan
                     82. S.Jareen Banu
                     83. A.Gnana Rosy
                     84. V.Malarvizhi
                     85. N.Veerasamy
                     86. T.Ganga Parameswari
                     87. M.Brammasakthi
                     88. K.Senthilsevugapandian                                         Petitioners
                                                               Vs


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                                       Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and      4018 of 2024



                     1. Tmt. Madhumathi, IAS
                     Principal Secretary to Government,
                     School Education Department,
                     Fort St.George,
                     Chennai 600 009                                                       ...Respondents


                                  PETITION under Section 11 of the Contempt of Courts Act,

                     1971 praying to punish the respondents for will full disobedience of

                     the order         passed in WP No.9011 of 2022 dated 29.10.2024                     for

                     Contempts of Courts Act, 1973.

                                       For Petitioner        :        Mr.N.Kavitha Rameshwar

                                       For Respondent :               Mr.J.Ravindran,
                                                                      Additional Advocate General
                                                                      Assisted by
                                                                      Mrs.S.Mythreye Chandru
                                                                      Spl GP (Education)



                     Cont P No.422 of 2025

                          1. S.Barani
                          2. S.Nishanthi
                          3. R.Saravanan
                          4. R.Balaji
                          5. C.Thaiyal Nayaki
                          6. P.S.Thiyagarajan
                          7. R.K.Merlin Rajini
                          8. R.Uma Gowri
                          9. S.Jothi
                          10.S.Meenakshi
                          11.N.Deepa
                          12.M.Karthika                                                         Petitioners

                     5/10




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                                       Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and      4018 of 2024



                                                                    Vs

                     1. Tmt. Madhumathi, IAS
                     Principal Secretary to Government,
                     School Education Department,
                     Fort St.George,
                     Chennai 600 009

                     2. Mr.S.Kannappan

                     3. Dr.V.C.Rameswaramurugan                                            ...Respondents


                                  PETITION under Section 11 of the Contempt of Courts Act,

                     1971 praying to punish the respondents for will full disobedience of

                     the order passed in the writ petition in WMP No.18590 of 2024 in

                     WP No.16897 of 2024 dated 29.10.2024 for Contempts of Courts

                     Act, 1973.

                                       For Petitioner        :        Mr.G.Sankaran, Senior counsel
                                                                      for Mr.S.Nedunchezhiyan
                                       For Respondent :               Mr.J.Ravindran,
                                                                      Additional Advocate General
                                                                      Assisted by
                                                                      Mrs.S.Mythreye Chandru
                                                                      Spl GP (Education)
                                                                      for R1 and R2
                                                                      Mr.R.Neelakandan, AAG
                                                                      Assisted by
                                                                      C.Kathiravan,
                                                                      Standing counsel for R3

                     Cont P No.4018 of 2024

                     1. M.Thangadurai

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                          2. M.Ramya
                          3. K.Maheswari
                          4. K.Umadevi                                                     Petitioners
                                                                    Vs

                     1. Tmt. Madhumathi, IAS
                     Principal Secretary to Government,
                     School Education Department,
                     Fort St.George,
                     Chennai 600 009

                     2. Mr.S.Kannappan

                     3. Tmt.P.Sri Venkata Priya

                     4. T.Anand IAS

                     5. G.Lakshmi Priya IAS                                                ...Respondents

                                  PETITION under Section 11 of the Contempt of Courts Act,

                     1971 praying to punish the respondents for will full disobedience of

                     the order passed in the writ petition in WP No.32612 of 2024 dated

                     29.10.2024 for Contempts of Courts Act, 1973.

                                       For Petitioner :               Mrs.N.Kavitha Rameshwar
                                       For Respondent :               Mr.J.Ravindran,
                                                                      Additional Advocate General
                                                                      Assisted by
                                                                      Mrs.S.Mythreye Chandru
                                                                      Spl GP (Education)
                                                                      for R1 and R2
                                                                      Mr.R.Neelakandan, AAG
                                                                      Assisted by
                                                                      R.Kumaravel,
                                                                      Additional Government Pleader
                                                                      for R3

                     7/10




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                                       Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and   4018 of 2024




                                                     COMMON               ORDER


During the pendency of these contempt petitions, various orders came to be passed by this Court. In view of the same, the 4th respondent and the Teachers Recruitment Board filed separate affidavits before this Court and they undertook that the proceedings dated 26.11.2024 issuing appointment orders to sixteen persons was kept in abeyance and they further undertook that no further appointments will be made during the pendency of these writ petitions. Recording the same, an order was passed on 03.02.2025.

2. The main writ petitions have been heard finally and orders were reserved today. In view of the same, no useful purpose will be served in keeping these contempt petitions pending and accordingly, all these contempt petitions are closed.

19.03.2025 Index : Yes (or) No Neutral Citation : Yes (or) No Speaking Order : Yes (or) No 8/10 https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/07/2025 03:42:40 pm ) Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024 rka 9/10 https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/07/2025 03:42:40 pm ) Cont.P.No. 699 of 2025,443 of 2025, 422 of 2024 and 4018 of 2024 N.ANAND VENKATESH,J rka Contempt Petition Nos.669,443, 422 of 2025 and 4018 of 2024 19.03.2025 10/10 https://www.mhc.tn.gov.in/judis ( Uploaded on: 30/07/2025 03:42:40 pm )