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Supreme Court - Daily Orders

Union Public Service Commission vs Angesh Kumar on 8 August, 2016

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.9                            COURT NO.1              SECTION XIV
                                 S U P R E M E C O U R T O F I N D I A
                                         RECORD OF PROCEEDINGS
                           I.A. 49-52/2016 in Civil Appeal No.6159-6162/2013

     U.P.S.C. ETC.                                                    Appellant(s)

                                                   VERSUS

     ANGESH KUMAR & ORS. ETC.                                         Respondent(s)
     (for early hearing and office report)
     Date : 08/08/2016 These applications were called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
     For Appellant(s)
                                       Ms. Binu Tamta, Adv.
                                       Mr. Dhruv Tamta, Adv.
                                        Petitioner-in-person
     For Respondent(s)
                                        Caveator-in-person
                                        Mr. Jagdish Kumar Chawla, Adv.
                                       Mr. Munawwar Naseem, Adv.
                                       Mr. Akshit Gadhok, Adv.
                                       Mr. Harshvir Pratap Sharma, Adv.
                                       Mr. Ajay Sharma, Adv.
                                       Mr. Pankaj Kumar, Adv.

                                       Mrs. Kumari Supriya, Adv.
                                       Mr. Sumit Kumar, Adv.
                                       Mr. Nitin Singh, Adv.
                                       Mr. Ambuj Agarwal, Adv.
                                       Mr. Vikrant Singh Bais, Adv.

                                       Respondent-in-person

                             UPON hearing the counsel the Court made the following
                                                O R D E R

We are told that the matter is ready for hearing in the weekly list at serial No.43-44. In that view therefore no further direction in these applications is called for.

Signature Not Verified

I.A.Nos.49-52/2016 are accordingly disposed off.

Digitally signed by ASHOK RAJ SINGH Date: 2016.08.08 16:53:47 IST Reason:
                         (Ashok Raj Singh)                     (Veena Khera)
                           Court Master                         Court Master