Calcutta High Court (Appellete Side)
Ashoke Kumar Shaw vs Biva Dutta Roy And Ors on 24 August, 2023
Author: I.P. Mukerji
Bench: I.P. Mukerji
24.08.2023
KC(5)
F.M.A. 1390 of 2022
Ashiana represented by Proprietor
Ashoke Kumar Shaw
-versus-
Biva Dutta Roy and Ors.
Mr. Sarosij Dasgupta,
Mr. Biswaroop Mukherjee,
Ms. Saheli Bose.........................For the appellant.
Mr. Sudip Deb,
Mr. Aranyak Saha,
Ms. Ipsita Ghosh.....................For the respondent
no. 1.
The compilation filed by Mr. Deb, learned advocate for the respondent no. 1 in terms of the order of the division bench dated 31st March, 2023 is taken on record.
To facilitate hearing of the appeal we direct advocate-on-record for the appellant to prepare an informal paper book containing all the relevant papers including the papers contained in the above compilation filed by Mr. Deb to be filed in this court by 11th September, 2023 serving a copy thereof at least seven days before the hearing of the appeal. All other formalities are dispensed with.
List the appeal for hearing on 21st Septembr, 2023 within the first three "Hearing" matters.
(I.P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) 2