Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(xiv) in The Orissa Kendu Leaves Manual, 1973 (xiv)He should perform such other duties as may be assigned to him by Head Checker, Forester, Range Officer and other higher officers of Forest Department as the case may be.
