Section 14 in Gujarat District Planning Committees Rules, 2016
14. Notice Inviting Nominations.
- Immediately on the issue of a public notice under rule 5 read with rule 12, the Returning Officer shall issue a public notice, in Form 1 (A).(i)inviting nominations of candidates for such election and specifying therein the time and the place at which the nomination papers shall be delivered;(ii)time and the place for scrutiny of nominations; and(iii)time and the place at which the notice of withdrawal of candidature is to be delivered.
