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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Fisheries Ministerial Service Rules, 1976

(g)"Subordinate Offices" means the offices of the Deputy Director of Fisheries, Assistant Director of Fisheries, Superintendent of Fisheries and such other offices under the administrative control of the Director of Fisheries, Orissa as are not borne in the establishment of the office of the Head of Department;