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Union of India - Section

Section 63 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

63. Technology Aspect.

- 63.1 The norms for tariff determination specified hereunder are for grid connected biogas-based power projects that use 100% Biogas fired engine, coupled with Biogas technology for co-digesting agriculture residues, manure and other bio- waste as may be approved by MNRE.