Section 7(7) in The Indian Red Cross Society (Bengal Branch) Act, 1920
(7)[ provision of relief for the mitigation of suffering caused by [distress] [Sub-clauses (1) to (9) substituted for the existing sub-clauses (1) to (8) by W.B. Act 13 of 1958.], epidemics, earthquakes, famines, floods or other calamity;]
