Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(2)(e) in National Law University Delhi Act, 2007 (e)be the custodian of records, common seal and such other property of the University as the Executive Council shall commit to his charge.