Section 20 in The Orissa Motor Transport Workers' Rules, 1966
20. Prices to be charged.
(1)Food, drink and other items served in the canteen shall be sold on a non-profit basis and the prices charged shall be subject to the approval of the Canteen Managing Committee constituted under Rule 22.(2)The charges per any quantity or number or container of foodstuff, beverages and any other items served in the canteen shall be conspicuously displayed in the canteen.
