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Delhi High Court - Orders

Lt. Col. Nitisha vs Union Of India & Ors on 16 May, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                          $~6
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 9827/2022
                                                      LT. COL. NITISHA                                                            ..... Petitioner
                                                                                         Through:                Mr. Vaibhav Mishra, Advocate

                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                       .... Respondents
                                                                                         Through:                Mr. Harish Vaidyanathan Shankar,
                                                                                                                 CGSC with Mr. Srish Kumar Mishra,
                                                                                                                 Mr. Sagar Mehlawat, Mr. Alexander
                                                                                                                 Mathai Paikaday, Advocates and
                                                                                                                 Major Partho Katyayan for UOI
                                                                                                                 Ms. Anjali Vohra, Advocate for R-5

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 16.05.2023

1. Learned counsel for petitioner, on instructions, seeks permission to withdraw the present petition with liberty to approach learned Armed Forces Tribunal, if so advised.

2. Permission granted with liberty as prayed for, as per law.

3. Accordingly, the present petition is dismissed as withdrawn.

SURESH KUMAR KAIT, J MINI PUSHKARNA, J MAY 16, 2023/rk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 10:02:55