Delhi High Court - Orders
Lt. Col. Nitisha vs Union Of India & Ors on 16 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9827/2022
LT. COL. NITISHA ..... Petitioner
Through: Mr. Vaibhav Mishra, Advocate
versus
UNION OF INDIA & ORS. .... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Advocates and
Major Partho Katyayan for UOI
Ms. Anjali Vohra, Advocate for R-5
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.05.2023
1. Learned counsel for petitioner, on instructions, seeks permission to withdraw the present petition with liberty to approach learned Armed Forces Tribunal, if so advised.
2. Permission granted with liberty as prayed for, as per law.
3. Accordingly, the present petition is dismissed as withdrawn.
SURESH KUMAR KAIT, J MINI PUSHKARNA, J MAY 16, 2023/rk This is a digitally signed order.
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