Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of West Bengal - Section Section 5 in The West Bengal Highways Act, 1964 5. Appointment of Highway Authority. - The State Government may, by notification in the Official Gazette, appoint one or more officers to be Highway Authority for the purposes of this Act.
