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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(b)Such rules were not more liberal than the rules of leave for Government servants laid down in the Rajasthan Service Rules. If such rules were more liberal, the R.S.R. will apply.