Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Assam - Subsection Section 2(d) in Assam Game and Betting Act, 1970 (d)"instruments of betting" includes any board, table, tickets, tokens, coupons, books, khatas, slips and all other things which are used in betting or to facilitate betting on a game or sport;
