Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(2)(i) in The (Bihar State) Aid to Industries Act, 1956 (i)the application under Section 16 of profits in the cases in which the conditions on which State aid has been given have not been fulfilled;