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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zb) in The Special Economic Zones Act, 2005

(zb)the term of office of the Members, other than ex officio Members, of every Authority and the manner of filling of vacancies under sub‑section (6) of section 31;