Allahabad High Court
Ashok Kumar Ram Jagat S/O Ram Jagat & Anr. vs State Of U.P. Thru Prin. Secy. P.W.D. & ... on 8 September, 2011
Author: Rajiv Sharma
Bench: Rajiv Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 447 of 2009 Petitioner :- Ashok Kumar Ram Jagat S/O Ram Jagat & Anr. Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Others Petitioner Counsel :- Dipak Seth,Ratnesh Chandra Respondent Counsel :- C.S.C.,Anil K Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-