Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Maharashtra - Subsection Section 80(a) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (a)It shall be lawful for the University to take into its service persons on deputation, persons from the other University or Government.
